Court News
TRAI’s Crackdown on Spam Fails to Protect Consumers: Cyber Frauds Exploit Loopholes in Telecom Rules
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52 articles
Court News
Credit Card Limit Extension Scams Surge in India: Know the Laws, Red Flags, and Safety Steps
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Court News
Delhi High Court Protects ‘Moneycontrol’ Trademark: How IPR Laws Shield Against Misuse
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Court News
Gurugram Rs 200 crore property scam: The documents buyers must verify, and where to verify them
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Court News
IRDAI Cracks Down on Mis-Selling: Insurance Bill 2025 Brings Stronger Safeguards
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Court News
Bombay High Court: Insurers Cannot Deny Claims Due to Their Own Negligence in Handling Premium Cheques
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Court News
Supreme Court Clarifies Medical Negligence: Compensation and Disciplinary Action Are Separate
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Court News
ED Seizes ₹80 Crore Assets in Ramprastha Homebuyers Fraud Case Involving Vatika and Unitech
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Court News
Delhi High Court Declares Electricity a Fundamental Right Under Article 21
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Court News
IndiGo Flight Chaos: Why Airlines Pay for Cancellations, Not Insurers
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Court News
Delhi High Court Awards ₹15 Lakh to Tommy Hilfiger in Trademark Case Against Kolkata Trader Selling Fake Products
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Court News
MahaRERA Rules: No Power to Order Eviction or Possession Recovery in Builder-Homebuyer Disputes
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