Court News
14 Students Drowned on a College Picnic: Bombay High Court Quashes Negligence Case Against Trustees and Teachers, Calls on State to Make Beaches Safer
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185 articles
Court News
Arrested Mid-Negotiation With a Builder: Bombay High Court Declares Arrest Illegal, Orders Rs. 5 Lakh Compensation and Suspension of Officers
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Court News
‘Difficulties of a Litigant Begin When He Gets a Decree’: Bombay High Court Shuts Down Obstructionist’s Nullity Plea in a 1974 Eviction Decree, Imposes Rs. 1 Lakh Costs
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Court News
Thrown Off a Crowded Bus in 1998: Bombay HC Says Silence on Negligence in Police Statement Does Not Defeat Accident Claim, Awards Rs. 2.10 Lakh
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Court News
Relative Allowed to Stay Cannot Claim Ownership: Bombay HC Says Raising Adverse Possession Does Not Shift Burden to True Owner
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Court News
Using Legal Remedies Is Not Abetment: Bombay High Court Relieves Man Named in Suicide Note Over Years of Litigation
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Court News
Second Vigilance Report Can Prevail: Bombay High Court Upholds Invalidation of Councillor's OBC Certificate
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Court News
A Surplus Is Not Profit Motive: Bombay High Court Restores Breach Candy Hospital's Tax Exemption for Two Decades
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Court News
“Children Are Children”: Bombay High Court Strikes Down Railway Circular Denying Passes to Children of Void Marriages
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Court News
Recording Court Proceedings on Your Phone? Bombay HC Confiscates Government Employee's Handset and Imposes Costs
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Court News
Extra Excavation for Construction Doesn't Automatically Make Earth a Minor Mineral: Bombay HC Quashes Rs 1.21 Crore Royalty
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Court News
Bombay High Court Upholds Parental Rights, Revokes Son's Gifted Property
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