Court News
Fresh Law Graduates Can Apply Again: Supreme Court Replaces the Three-Year Practice Rule for Civil Judges With Training and Clerkship
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Court News
Challenge Tender Terms on Day One: Supreme Court Rejects Late Attack on Delhi School Sports Equipment Tenders
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Deeply Researched Wills Drafts
Surplus Means Same Post, Not a Promotion: Supreme Court on Absorption of a Surplus Lecturer
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Court News
No Premium, No Cover: Supreme Court Says an Officer's Email Cannot Override Section 64VB of the Insurance Act
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Court News
Rs 35,000 Short on EMD: Supreme Court Saves a SARFAESI Auction Sale and Orders Bank to Pay Interest on the Surplus
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Court News
Silence About Pending Cases Costs RPF Recruits Their Jobs: Supreme Court Upholds Discharges
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Court News
A Mutation Entry Is Not a Title Deed: Supreme Court Restores Partition Decree and Reins In Second-Appeal Interference
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Court News
Magistrate Said No? Supreme Court Says a Rejected Section 156(3) Plea Does Not Bar a Fresh FIR
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Court News
Selected but Not Appointed: Supreme Court Says the State Cannot Re-Decide Eligibility Already Settled by the PSC
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Court News
Open University Degree, Old Rules: Supreme Court Says Tamil Nadu Official Is Eligible for Promotion
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Court News
Later Letters Don’t Restart the Clock: Supreme Court Rejects Builder’s Time-Barred Suit Under Order VII Rule 11
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Court News
Chose RERA First? Supreme Court Says Buyers Cannot Then Run to Arbitration for the Same Relief
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