Court News
Supreme Court to Hear Sahara Employees’ Plea for Pending Salaries Amid SEBI Refund Case
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469 articles
Court News
Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case
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Court News
Supreme Court Slams Punjab Over Misuse of Judiciary Funds: Missing Infrastructure Sparks Alarm
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Court News
Supreme Court Orders Action Against YouTube Channels for Revealing Identities of Sexual Offence Survivors
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Court News
Supreme Court Slams Jharkhand High Court for Two-Year Delay in Delivering Reserved Judgment
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Court News
Supreme Court Clarifies: Transaction Value Under Excise Act Determines Duty Quantum, Not Excisability
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Court News
Supreme Court Rules: Arbitrators Cannot Rewrite Contracts – IRCTC Wins Against Caterers
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Court News
Supreme Court Rules: Tenant Cannot Challenge Landlord’s Ownership After Signing Rent Deed
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Court News
Supreme Court Quashes Maharashtra’s 'Private Forest' Land Tags, Says Due Process Not Followed
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Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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Court News
Supreme Court: Release Deed Ends Coparcener Rights in Joint Family Property; Unregistered Settlements Valid to Show Severance
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Court News
Supreme Court Orders Timely Compensation for Rape Victims; POCSO and Sessions Courts Must Act Swiftly
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