Court News
Supreme Court Safeguards MBBS Degree Despite Cancelled ST Certificate, Bars Future Quota Benefits
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469 articles
Court News
Supreme Court Rebukes Woman Lawyer for Intimate Relationship with Divorce Client, Stresses Professional Boundaries
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Court News
Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments
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Court News
Supreme Court Cracks Down on Digital Arrest Scams Using Forged Court Documents
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Court News
Supreme Court Sends Officer’s Choice vs Original Choice Trademark Battle to Mediation
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Court News
Supreme Court Says Investigations Cannot Continue Endlessly: Right to Speedy Probe Strengthened
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Court News
Supreme Court Clarifies Governors’ Powers: No Indefinite Delay on Bills
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Court News
Supreme Court Rules Unauthorized Constructions Cannot Be Protected, But Owners Must Get Fair Hearing
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Court News
Supreme Court Clarifies: No Fixed Timelines for Governors or President to Act on Bills, No Deemed Assent
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Court News
Supreme Court Examines PIL Against Sammaan Capital (Former Indiabulls), Seeks Agency Reports on Alleged Financial Irregularities
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Court News
Supreme Court Plea Challenges Dynamic Airfare Pricing, Seeks 25 Kg Free Baggage Allowance for Passengers
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Court News
Supreme Court Orders Bar Council Elections to Be Completed in 90 Days, Mandates Strict Schedule and Degree Verification
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