Court News
Supreme Court Quashes Jail Term in ‘Dog Mafia’ Contempt Case, Stresses Mercy in Judicial Criticism
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469 articles
Court News
Supreme Court Clarifies IBC: No Protection Under Section 14 for Developers Who Fail Obligations
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Court News
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
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Court News
Supreme Court Restores Cheque Bounce Case Validity for Cash Loans Above ₹20,000
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Court News
Supreme Court Expands POSH Act Protection: Women Can Approach Their Own ICC Against Harassment by Outsiders
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Court News
Supreme Court Quashes SC/ST Act FIR, Calls Contradictory Allegations an Abuse of Process
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Court News
Supreme Court Rules EPF Dues Take Priority Over Secured Creditors Under SARFAESI Act
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Court News
Supreme Court: Any Citizen Can File FIR, Upholds Gram Pradhan’s Complaint in Land Dispute
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Court News
Supreme Court Acquits Murder Convicts After 35 Years: Withholding Witnesses and Altered FIR Vitiated Trial
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Court News
Supreme Court Slams Maharashtra Authorities for Failing to Produce Undertrial on 55 Court Dates
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Court News
Supreme Court Upholds ₹30 Lakh Fine on RIL: Big Lessons for Listed Companies on Price-Sensitive Information Disclosure
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Court News
Supreme Court: Waqfs Must Seek Tribunal Approval for More Time to Upload Property Details on UMEED Portal
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