Court News
Supreme Court Orders Halt on Uttarakhand Forest Land Encroachment
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Court News
Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits
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Court News
Supreme Court Stays Remission in 2008 Kidnap Case After Threats to Judge Who Was Victim
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Supreme Court grants bail to DHFL promoters in ₹57,000 crore bank fraud case
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Court News
Supreme Court Orders Standard Format for Criminal Judgments: Evidence Must Be Tabulated for Clarity
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Court News
Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service
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Court News
Supreme Court Orders Refund in Property Sale Fraud: Seller Concealed Bank Mortgage in Agreement
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Court News
FIA Moves Supreme Court Against TDSAT Order on Airport Charges
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Court News
Supreme Court: In Terror Cases, National Security Overrides Rights of Accused
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Supreme Court Declares Forced Narcos Tests Unconstitutional, Strengthens Rights of Accused
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Court News
Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight
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Court News
Supreme Court Clarifies: Compassionate Appointment Not a Right to Higher Posts
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