Court News
No Karta Among Heirs Under Section 8: Supreme Court Says Widow Could Not Sell Step-Daughters’ Shares
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme CourtClear topic ×
1,084 articles
Court News
Licence Not Renewed on Accident Day? Supreme Court Frees Insurer, Applies ‘Pay and Recover’
Read article ↗
Court News
Mother’s Criminal Case Cannot Freeze Son’s Job Claim: Supreme Court on Haryana Compassionate Appointment
Read article ↗
Court News
A Carpenter Who Cannot Stand Has Lost 100% of His Work: Supreme Court Triples Accident Compensation
Read article ↗
Court News
Truck Parked in the Dark Was to Blame: Supreme Court Upholds Rs 81 Lakh Award and Adds Filial Consortium
Read article ↗
Court News
Even a Rejected Correction Plea Stops the Clock: Supreme Court on Section 34(3) Limitation
Read article ↗
Court News
Selected for a Civil Job but No Prior Permission: Supreme Court Says Air Force Rule Is Mandatory
Read article ↗
Story
Can the Supreme Court Remove the Chief Election Commissioner? The Law Explained
Read article ↗
Court News
Zoning Cannot Turn a Tank Into a Plot: Supreme Court Upholds Cancellation of Patta but Orders Alternative Site for Flat Buyers
Read article ↗
Court News
Demanding a Bribe Is Not an Official Decision: Supreme Court Says Section 17A PC Act Approval Not Needed
Read article ↗
Court News
PF Dues After a Resolution Plan: Supreme Court Refers Section 14B Damages Question to Larger Bench, Allows Instalments
Read article ↗
Court News
Can a Voter File a Private Complaint for a False Election Affidavit? Supreme Court Says Section 195 CrPC Is No Bar
Read article ↗