Court News
Supreme Court: Companies Buying Software for Profit Are Not ‘Consumers’ Under Consumer Protection Act
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Court News
Reliance Faces CBI Probe Over ₹13,700 Crore ONGC Gas Theft Allegations
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Court News
Delhi High Court Asked to Replace Retired SC Judge Over 16-Month Delay in Arbitration Award
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Court News
Delhi High Court Orders Widow to Pay ₹20,000 Monthly Support to Father in Law After Getting Job on Compassionate Grounds
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Court News
Supreme Court Orders Timely Compensation for Rape Victims; POCSO and Sessions Courts Must Act Swiftly
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Court News
Punjab & Haryana High Court Seeks Magistrate’s Clarification on Alleged Kinship with Accused in Bail Case
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Court News
Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases
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Court News
India Ends ₹8,500 Crore Vodafone Tax Dispute: Supreme Court Allows Withdrawal of Transfer Pricing Case
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Court News
Delhi High Court Upholds Landlord Heirs’ Rights, Orders Eviction of Sub-Tenants in Ownership Dispute
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