Court News
Supreme Court Says Investigations Cannot Continue Endlessly: Right to Speedy Probe Strengthened
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Court News
Kerala High Court Clarifies Accident Compensation: Death Not Linked to Crash Without Clear Medical Evidence
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Court News
Supreme Court Rules That Assigning a Specific Performance Decree Does Not Need Registration
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Supreme Court: Railways Must Pay Compensation Even If Passenger Boarded Wrong Train
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Bombay High Court Affirms Wife’s Right to Maintenance Under Hindu Marriage Act, Even While Living in Matrimonial Home
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Delhi High Court: Landlords’ Rights Under Rent Control Act Cannot Be Waived by Contract
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Delhi High Court Says GST Cannot Be Levied on Leasehold to Freehold Property Conversion
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ITAT Rules Mere Ownership of Agricultural Land Not Enough to Claim Farm Income
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Supreme Court Bars Split Multiplier in Motor Accident Compensation: Income at Death Sole Basis for Award
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Supreme Court Rules Damodar Prabhu Guidelines on Cheque Bounce Compounding Costs Not Binding
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Court News
Supreme Court Rejects Kolkata Municipal Corporation Plea: Eden Gardens Ads Not Liable for ₹51 Lakh Tax in 1996 World Cup
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Court News
Delhi High Court Slams Income Tax Department for 3-Year Delay, Orders Refund with Interest
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