Court News
Breach of RBI Circulars Is Not a Crime: Supreme Court Quashes SC/ST Act FIR Against Bank Officers
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Court News
Wife’s Murder Case: Supreme Court Refuses to Disturb Acquittal, Says Prosecution Fell ‘Woefully Short’
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Court News
Challenging Only Solatium and Interest? Supreme Court Says Ad Valorem Court Fee Still Applies
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Court News
Truck Seized at Midnight Without Notice: Supreme Court Orders Financier to Close Loan, Refund Sale Price and Pay Rs 10 Lakh
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Court News
UPPCL Technician Recruitment: Supreme Court Dismisses 2013 Writ, Cites Suppression and Refuses CBI Probe
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Court News
Gangsters Act Trial Cannot Freeze a Murder Trial: Supreme Court on Section 12 and the Victim's Right to Speedy Trial
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Court News
No Offence, No Punishment: Supreme Court Calls the U.P. Gangsters Act “Stillborn” and Quashes Two Prosecutions
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Court News
Paid Money to ‘Arrange’ a Bank Loan? Supreme Court Rejects Recovery Suit Built on an Illegal Deal
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Court News
A School Campus Is Not Automatically ‘Public View’: Supreme Court Quashes SC/ST Act Charges Against School Manager
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Court News
Victim’s Age Not Proved Under Section 94 JJ Act: Supreme Court Converts POCSO Conviction to Rape Under Section 376 IPC
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Court News
No Pecuniary Advantage, No Section 13(1)(d) Conviction: Supreme Court Acquits Assam Store In-Charge in 1993 Case
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Court News
Highway Land Acquisition: Supreme Court Says the Award Date Decides Whether 1894 or 2013 Act Solatium Applies
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