Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
fundamental rightsClear topic ×
42 articles
Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
Read article ↗
Court News
Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India
Read article ↗
Court News
Supreme Court Says Development and Environment Must Go Hand in Hand
Read article ↗
Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
Read article ↗
Court News
Delhi High Court: Police Cannot Freeze Bank Accounts Without Court Approval
Read article ↗
Court News
Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
Read article ↗
Court News
Supreme Court: Bail Cannot Be Denied Teaching Accused a Lesson
Read article ↗
Court News
Madras High Court Warns Against Illegal Detention, Says Liberty Cannot Be Compromised Even for an Hour
Read article ↗
Court News
Delhi High Court Rules: Voice Samples for Call Matching Do Not Violate Fundamental Rights
Read article ↗
Court News
Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits
Read article ↗
Court News
Delhi High Court Declares Electricity a Fundamental Right Under Article 21
Read article ↗