Court News
Delhi Consumer Commission: Civil Suit Rejection Does Not Bar Consumer Complaint
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36 articles
Court News
Court Rulings Make Service Charges Optional: What Diners Should Know and Do
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Court News
Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies
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Court News
CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights
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Court News
Delhi’s New Liquor Policy: Mobile App, Higher Storage Limits, and Transparency
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Court News
Delhi High Court Exposes Pirated CCTV Software Use by Commerce Ministry
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Court News
Bombay High Court Protects Innocent Car Buyer: Registration Restored Despite Forged Import Papers
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Court News
Airfare Surge Under Scrutiny: Should India Cap Airline Ticket Prices?
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Court News
Delhi High Court: Banks Cannot Charge Customers for Fraudulent Transactions Reported in Time
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Court News
India’s e-Jagriti Portal Brings Consumer Justice Online: 2.75 Lakh Users in First Year
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Court News
Karnataka Commission Rules Against Bank of Baroda: Borrower Wins Case Over Missing Title Deeds After Loan Settlement
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Court News
Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”
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