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27 articles

A DNA Match Proves Presence, Not Guilt: Supreme Court Upholds Acquittal in 2011 Double Murder Case

Court News

A DNA Match Proves Presence, Not Guilt: Supreme Court Upholds Acquittal in 2011 Double Murder Case

7 Oct 2026Read article ↗

Dismissed After Acquittal? Rajasthan High Court Awards Back Wages to Constable for the Gap

Court News

Dismissed After Acquittal? Rajasthan High Court Awards Back Wages to Constable for the Gap

7 Oct 2026Read article ↗

Supreme Court Reaffirms Benefit of Doubt in Criminal Cases

Court News

Supreme Court Reaffirms Benefit of Doubt in Criminal Cases

10 Aug 2026Read article ↗