Court News
Supreme Court Orders West Bengal to Revise DA for 2008–2019, Sets Up Justice Indu Malhotra Committee
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37 articles
Court News
Supreme Court: Armed Forces Tribunal Can Hear Appeals Against ICC Findings Under POSH Act
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Court News
Delhi HC: Courts Must Not Interfere at Show-Cause Stage in Sexual Harassment Cases
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Court News
Madhya Pradesh High Court: Entrustment of Charge Is Administrative Discretion, not a Vested Right
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Disability During Service Calls for Empathy, Not Punishment: Punjab & Haryana High Court Quashes Charge Sheet Against Roadways Employee
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Court News
High Court Restores Job of Employee Wrongfully Retired at 58, Orders Full Benefits Till 60
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Court News
Delhi High Court Rules: CAT Can Hear Recruitment Disputes of Armed Forces Candidates
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Court News
Compassionate Appointment Must Be Based on Dependency, Not Will: Allahabad High Court
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Orissa High Court: Adoption Valid Even if Deed Registered Later, Compassionate Job Cannot Be Denied
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Court News
Delhi High Court Quashes Pension Cut, Says Listing Live-In Partner as Wife Not Gross Misconduct
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Court News
Delhi High Court: BSF Seniority Based on Appointment Date, Not Selection
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Court News
Patna High Court: Appointment Without Advertisement Irregular, Not Illegal; Orders Regularization of Employees
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