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Court News

Husband Hid His First Marriage: Patna HC Says His Parents and First Wife Can't Be Prosecuted Without Abetment

Civil Suit Pending on the Same Sale Deed? Calcutta HC Quashes Parallel Cheating Case Against Advocate

Court News

A Breakup Followed by Suicide Is Not Always Abetment: Supreme Court Quashes Case Against Man and His Family

Court News

Selling Sarees Printed with the Buddha's Image Is Not a Crime Without Malicious Intent: Gujarat HC Quashes FIR

Court News

Three-Year Consensual Relationship, then a Rape Case After the Marriage Falls Through? Supreme Court Quashes It

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Vague Allegations Against In-Laws Cannot Sustain a 498A Case: Supreme Court Quashes Proceedings

Court News

Can an NDPS Case Be Quashed Just Because It Rests on a Co-Accused's Statement? Supreme Court Says No