Court News
Punjab & Haryana High Court Awards Record ₹9.16 Crore Compensation to Disabled Lawyer, Says Justice Beyond Numbers
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41 articles
Court News
Punjab & Haryana High Court Cuts Sub-Inspector’s Extortion Punishment: Balancing Guilt and Proportional Justice
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Court News
Punjab & Haryana High Court: Widows Free to Sell Non-Ancestral Property, Customs Cannot Override Equality
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Court News
Punjab & Haryana High Court Allows Roop Bansal to Withdraw Plea in Judges’ Bribery Case, Slaps ₹1 Lakh Cost
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Court News
Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
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Court News
Punjab & Haryana High Court Protects Journalists’ Freedom, Stays Action Over Posts on CM’s Helicopter
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Court News
Punjab & Haryana High Court Recognises Homemaker’s Work, Enhances Compensation to ₹1.18 Crore
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Court News
Disability During Service Calls for Empathy, Not Punishment: Punjab & Haryana High Court Quashes Charge Sheet Against Roadways Employee
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Court News
Punjab & Haryana High Court Flags ‘Alarming’ FIRs Based on Email Complaints to NRI Cell
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Court News
Punjab & Haryana High Court Rules: Habeas Corpus Not Meant for Child Custody Battles
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Court News
Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition
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Court News
Punjab & Haryana High Court Upholds Transfer of Tax Assessment Jurisdiction to Goa
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