Court News
Supreme Court Flags Exploitative Airfare Surges During Festivals, Says It Will Intervene
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Court News
Delhi High Court Clears NHAI to Cancel Pune Firm’s Contract Over Delhi-Mumbai Expressway Delays
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Court News
Madras High Court Orders Eviction of SASTRA University from 31.37 Acres of Government Land in Thanjavur
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Court News
Delhi High Court Bans Construction on Yamuna Floodplains: Protecting Ecology and Preventing Encroachment
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Court News
Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies
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Court News
Supreme Court: Unauthorized Constructions Cannot Be Protected by Claiming Compoundable Violations
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Court News
Karnataka High Court Restores Jan Aushadhi Kendras: Relief for Patients, Setback for Government
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