Court News
Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year
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Matrimonial DisputesClear topic ×
42 articles
Court News
Chhattisgarh High Court Denies Child Custody to Father Living with Second Wife Without Divorce
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Court News
Allahabad High Court: Wife Cannot Claim Maintenance If Her Family’s Criminal Act Made Husband Incapable of Earning
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Court News
Madhya Pradesh High Court Allows DNA Test of Child to Prove Wife’s Adultery
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Court News
Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
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Court News
Supreme Court Flags AI-Fabricated Evidence in Matrimonial Cases, Urges Mediation to Save Judicial Time
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Court News
Punjab & Haryana High Court Flags ‘Alarming’ FIRs Based on Email Complaints to NRI Cell
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Court News
Allahabad High Court Rules: Wife Entitled to 25% of Husband’s Earnings as Maintenance
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Court News
Delhi High Court Says Forcing Woman to Continue Pregnancy Violates Autonomy, Quashes Case Against Lawful Abortion
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Court News
Jharkhand High Court Grants Divorce to Wife Humiliated Over Pre-Marriage Photos, Calls It Cruelty
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Court News
Karnataka High Court: Neighbour Not ‘Relative’ Under Section 498A, Cruelty Case Quashed
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Court News
Delhi High Court: Senior Citizens Act Cannot Override Daughter-in-Law’s DV Act Rights
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