Court News
Teacher Who Pulled a Pupil’s Hand to Restore Order Is Not a Criminal: Kerala High Court Quashes JJ Act Case, Draws Line at Malicious Corporal Punishment
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111 articles
Court News
POCSO Prosecutors Must Handle Only POCSO Cases: Kerala High Court Strikes Down Order Letting Them Take Other Cases, Sets Six-Week Deadline
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Court News
Remarried and Have Another Child? Kerala High Court Says That Is No Legal Ground to Cut Maintenance for Your First Child
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Court News
Pay 50% First, Then We Will Hear Your Late Appeal? Kerala High Court Says Delay Condonation Cannot Be Tied to Depositing the Award
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Court News
Wild Elephant Attack: State Can’t Escape Liability Just Because It Doesn’t Own Wild Animals, Says Kerala High Court
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Court News
Shared an OTP With a Fraudster? Kerala High Court Orders SBI to Refund Rs 3.73 Lakh Under RBI’s Zero-Liability Rule
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Court News
No ‘Office Hours’ for Liberty: Kerala High Court Strikes Down Rule Limiting Production of Arrested Persons After 5 PM
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Court News
Khula Needs No Husband’s Consent: Kerala High Court Says Family Court Need Not Hold a Detailed Inquiry
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Court News
Her Dress, Her Choice: Kerala High Court Says No One Can Dictate a Citizen’s Attire Without Backing of Law
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Court News
“Communicate Is a Strong Word”: Kerala High Court Quashes Detention as Documents Were Not in Detenue's Language
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Court News
Rs 5,000 Per Illegal Alteration: Kerala High Court Tightens Action Against Modified Vehicles
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Court News
Aadhaar Data for a Murder Probe: Kerala High Court Orders UIDAI to Match Suspects' Fingerprints
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