Court News
ITAT Ruling: Revised Returns Preserve Capital Loss Carry-Forward Rights
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48 articles
Court News
ITAT Ruling: TV Serial Production Costs as 100% Tax Deduction
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Court News
The Great Indian Income Tax Reset: New ITR Timelines for AY 2026-27
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Court News
Understanding Section 143(2) Scrutiny Notices for FY 2025–26
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Court News
ITAT Ruling: Section 87A Rebate Allowed with LTCG Over ₹1 Lakh
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Court News
ITAT Rules Against Retrospective Application of Rule 11UA
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Court News
CBDT's 2026 Scrutiny Guidelines: A Shift Towards Risk-Based Tax Compliance
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Court News
India’s Capital Gains Tax vs Global Benchmarks
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Court News
Property Gift Deeds 2026: Tax Rules & Legal Validity
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Court News
TDS on Property Sales: What Buyers Must Deduct
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Court News
TDS on Property Sales: What Buyers Must Deduct
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Court News
ITAT Mumbai Rules: TDS Credit Cannot Be Denied Even Without Filing I-T Return
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