THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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26 articles

ITAT Rules CA’s Defective Valuation Certificate Invalid, Upholds Tax on Excess Share Premium Under Section 56(2) (viib)

Court News

ITAT Rules CA’s Defective Valuation Certificate Invalid, Upholds Tax on Excess Share Premium Under Section 56(2) (viib)

3 Dec 2025Read article ↗

Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments

Court News

Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments

25 Nov 2025Read article ↗