Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
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Hindu Marriage ActClear topic ×
29 articles
Court News
Short Marriages in India Trigger Surge in Divorce Cases and Maintenance Battles
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Court News
Delhi High Court Rules One-Year Separation Not Mandatory for Mutual Consent Divorce
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Court News
Gujarat High Court Divorce Over Onion-Garlic Sparks Debate on Bizarre Grounds in India
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Court News
Bombay High Court Affirms Wife’s Right to Maintenance Under Hindu Marriage Act, Even While Living in Matrimonial Home
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