Court News
Delhi High Court: Draft Income Tax Assessment Issued Post-Amalgamation Invalid, Fresh Action Allowed Against SMS India
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34 articles
Court News
Calcutta High Court: Medical Grounds Can Justify Delay in GST Appeals Beyond Statutory Limit
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Court News
Himachal High Court Dismisses Cheque Bounce Case: No Proof of Proprietorship Ownership Under NI Act
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Court News
Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
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Court News
Allahabad High Court: School Transfer Certificate Not Proof of Age Under Juvenile Justice Act
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Court News
Allahabad High Court Rules GST Notices Cannot Be Deemed Served Only by Portal Upload
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Court News
Madras High Court: Unregistered Family Arrangement Can Override Registered Will If Rights Are Voluntarily Waived
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Court News
Rajasthan High Court Denies Relief in ₹100 Crore Fake GST ITC Case, Stresses Clean Hands Principle
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Court News
Bombay High Court Upholds SEBI Approval for WeWork India IPO, Dismisses Investor Petitions
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Court News
Indian Succession Law: Courts Can Remove Rogue Executors Who Fail to Protect Beneficiaries’ Rights
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