Court News
Noida Accountant Arrested in ₹11 Crore Fake GST Invoice Scam
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37 articles
Court News
Allahabad High Court Rules ITC Reversal Invalid When Supplier Was Registered and Paid GST
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Court News
Delhi High Court Restores GST Registration Cancelled Due to CA-Assessee Dispute and GSTR Default
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Court News
Delhi Govt Issues List of Taxpayers Ineligible for Provisional GST Refunds
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Court News
Haryana Tightens GST Audit Rules: Suo Moto Scrutiny Only with Clear Evidence
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Court News
India to Introduce Fully Automatic GSTR 3B Filing from FY 2025 26 to Fight GST Fraud
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Court News
Rajasthan High Court Denies Relief in ₹100 Crore Fake GST ITC Case, Stresses Clean Hands Principle
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Court News
Delhi High Court: GST Bank Account Attachment Lapses After One Year, Orders Release with ₹10 Lakh Minimum Balance
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Court News
Delhi High Court Rebukes GST Authorities for Mechanical Cancellation of boAt Parent Company’s Registration
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Court News
Karnataka High Court Quashes GST Registration Cancellation Over Lack of Mandatory Hearing
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Court News
GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies
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Court News
Delhi High Court Orders GST Re-Inspection Before Cancelling Registration at Changed Business Premises
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