Court News
Green Justice Rising: Why Environmental Lawyers Are Shaping India’s Future
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44 articles
Court News
Supreme Court Flags Lapses in Solid Waste Management Enforcement, Says Rules “Not Yielding Desired Results”
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Court News
Supreme Court Ruling: Polluting Company’s Turnover to Decide Environmental Compensation
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Court News
Karnataka High Court Orders Probe into Illegal Sand Mining, Political Links Under Scrutiny
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Court News
Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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Gujarat High Court: Forest Settlement Agreements Cannot Override Law on Land Possession
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Court News
Supreme Court Says Development and Environment Must Go Hand in Hand
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Court News
Supreme Court Slams Builder-Official Nexus for Drying Sukhna Lake, Calls for Urgent Action
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Court News
Supreme Court Clarifies: NGT Cannot Decide Building Plan Violations
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Court News
Stingless Bees Gain Legal Rights in Peru: What It Means for Biodiversity and India’s Future
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Court News
Delhi High Court Bans Construction on Yamuna Floodplains: Protecting Ecology and Preventing Encroachment
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Court News
Supreme Court Expands CSR: Environmental Duties Now Mandatory for Corporate Sector
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