Court News
Chhattisgarh HC: Police Cannot Freeze Bank Accounts Without Magistrate’s Nod Under BNSS
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104 articles
Court News
Calcutta HC Acquits Army Officer in Tinder Case: False Promise to Marry Not Rape in Consensual Long-Term Relationship
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Court News
Supreme Court Bars Parallel FIRs: Clubbing Ordered in Real Estate Fraud Case
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Kerala HC: Objections to Power of Attorney in Cheque Bounce Cases Must Be Raised Early
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Delhi HC Acquits Man in Adultery Case: Section 497 IPC Invalid Retrospectively
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Admissions Across Criminal Cases: Courts Demand Strict Safeguards
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Supreme Court Quashes 35-Year Case: Speedy Trial is a Human Right
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Court News
Accused Cannot Demand Charge Alteration, Rules Allahabad HC
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Hate Speech FIRs: Supreme Court Removes Sanction Barrier
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Court News
Default Bail Reinforced: SC Strikes Down Mechanical Extension of Chargesheet Time
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Court News
Allahabad HC Slaps ₹15 Lakh Costs on Advocate-Husband
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Court News
Patna High Court Quashes Cognizance in Celphos Death Case
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