Court News
MP High Court Declares Afghan Students’ Post-Study Overstay Illegal, Signals Tougher Visa Enforcement
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218 articles
Court News
Indian EMIs for Dubai Dream Homes Face Legal Roadblocks
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Court News
Bollywood vs South Cinema: How Legal Battles Shape India’s Film Industry
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Court News
Delhi Court Uses ‘John Doe’ Injunction to Block Anonymous Online Defamation Against Guruji Ka Ashram Trust
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Court News
Delhi High Court Allows Cash Transfer for EWS Students Instead of Physical Uniforms
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Court News
Supreme Court: Magistrate Cannot Be Judge in His Own Cause
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Court News
Off-Duty Soldier’s Rescue of Civilians Is True Military Ethos, Rules Armed Forces Tribunal
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Court News
Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”
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Court News
Supreme Court Upholds Salary Rights of Odisha Block Grant Teachers
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Court News
ED Attaches Pearl Agro Properties: ₹48,000 Crore Ponzi Scam Exposed
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Court News
Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
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Court News
Rajasthan High Court: Lawyers Cannot Strike, Boycott Violates Litigants’ Right to Justice
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