Court NewsAndhra Pradesh High Court Snubs UK Custody Order, Flags Colonial Mindset8 Apr 2026Read article ↗
Court NewsChhattisgarh High Court Denies Child Custody to Father Living with Second Wife Without Divorce28 Jan 2026Read article ↗
Court NewsKarnataka High Court Orders Trial Courts to Follow Calcutta HC Child Custody Guidelines Until State Rules Are Framed20 Dec 2025Read article ↗