Court News
India’s New Income Tax Act 2025: No Tax Up to ₹12 Lakh from April 2026, Big Relief for Middle Class
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Court News
Calcutta High Court Clarifies NI Act: Directors Not Automatically Liable for Cheque Bounce Cases
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Court News
GST New Rules from December 15: Mandatory E-Invoice Before E-Way Bill for Businesses Above ₹5 Crore
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Court News
Supreme Court: Companies Buying Software for Profit Are Not ‘Consumers’ Under Consumer Protection Act
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