Court News
Supreme Court Upholds UGC Norms in Puducherry VC Appointment, Allows Dr. S. Mohan to Continue till End of Tenure
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31 articles
Court News
Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle
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Court News
Supreme Court Uses Special Powers to End 35-Year-Old Pune Land Dispute
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Court News
Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking
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Court News
Supreme Court Alone Can Suspend Sentences in Heinous Crimes, Rules Madhya Pradesh High Court
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Court News
Supreme Court Uses Article 142 to End Marriage After ₹30 Lakh Settlement
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Court News
Supreme Court Acquits Murder Convicts After 35 Years: Withholding Witnesses and Altered FIR Vitiated Trial
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