Legal insights, case analysis and research craft.

Court News

Why September 9, 2005, Changed Daughters’ Rights in HUF Property Forever

Court News

Capital Gains Tax on Inherited Property: What Families Must Know Before Selling Homes in India

Court News

Supreme Court Clarifies Distinction Between Ancestral and Self-Acquired Property: Equal Rights for Daughters in Coparcenary Assets

Court News

Delhi High Court: Limitation in Partition Suits Is a Mixed Question of Law and Fact

Madras High Court Upholds Sisters’ Equal Rights in Ancestral Property: Mortgage Records Not Enough to Deny Share

Court News

Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral

Court News

Inheritance Laws in India: High Court Clarifies Children Have No Birthright Over Property Inherited After 1956