Court News
Educated, Earning Wife Still Gets Interim Maintenance: Allahabad High Court Trims Award to Rs 12,000 a Month, Keeps Litigation Costs
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174 articles
Court News
Wife, Mother or Son? Allahabad High Court Says Succession Court Cannot Decide Who Gets a Dead Constable’s Family Pension
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Court News
Two PAN Cards Case: Allahabad High Court Grants Bail to Azam Khan and Son but Refuses to Stay Their Conviction
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Court News
Surplus Land Appeals Filed Decades Later Cannot Survive the 1999 Repeal Act: Allahabad High Court Sides With Kanpur Development Authority
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Court News
Father Remarried Without Divorce, Skipped Cross-Examination: Allahabad High Court Hands Son’s Custody to Mother
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Court News
Criminal Courts Are Not Recovery Agents: Supreme Court Restores Dismissal of Rs. 10 Lakh Flat-Deal Complaint, Says Accused Must Be Heard Before Cognizance Refusal Is Overturned
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Court News
Cattle Truck Wrongly Confiscated: Allahabad High Court Orders Release and Rs 60,000 a Month Compensation for Lost Livelihood
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Court News
Rs 24.86 Lakh Cut to Rs 50,000: Allahabad High Court Says Married Daughters Who Were Not Dependent on Their Mother Get Only No-Fault Compensation
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Court News
Development Authority Cannot Sit on Homebuyer’s Money: Allahabad High Court Calls LDA Brochure Clause ’One-Sided’, Upholds Refund With Interest
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Court News
Ex Parte Divorce Does Not End a Wife’s Right to Maintenance: Allahabad High Court Revives Claim Against Army Husband Who Remarried
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Court News
A Widow Does Not Stop Being a Widow on an Allegation: Allahabad High Court Ends a 38-Year Family Dispute
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Court News
Six Months to Enforce Maintenance: Allahabad High Court Directs Trial Courts While Dismissing Husband's Late Revision
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