Court News
Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004
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48 articles
Court News
Supreme Court: States Cannot Add Extra Qualifications Beyond Union Law for Public Posts
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Court News
Bombay High Court Quashes Collector’s Order on Independent Valuation Duty
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Court News
Bombay High Court: Adopted Child Entitled to Adoptive Parents’ Caste Certificate
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Court News
Kerala High Court: Quasi-Judicial Authorities Cannot Appeal Against Orders Setting Aside Their Own Decisions
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Court News
Supreme Court Slams Centre for Vendetta Against IRS Officer, Orders Fresh Selection with ₹5 Lakh Cost
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Court News
Supreme Court Protects Rank and Pay of Rajasthan Judge After 7 Transfers in 4 Years
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Court News
Punjab & Haryana High Court Cuts Sub-Inspector’s Extortion Punishment: Balancing Guilt and Proportional Justice
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Court News
Bombay High Court Says Section 314 Notices Invalid Without Specific Contravention
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Court News
Supreme Court: Magistrate Cannot Be Judge in His Own Cause
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Court News
Supreme Court Stays Rajasthan HC Order on Removal of Liquor Shops Near Highways
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Court News
Supreme Court Rules: Valid Auction Cannot Be Cancelled for Higher Bids Later
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