Court News
Complaint Against Police Officers: Supreme Court Says Lack of Section 197 Sanction Cannot Stop a Section 156(3) Investigation
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Court News
Promotion Restored After 13 Years: Supreme Court Upholds Registrar's Power to Delete a Service Rule
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Court News
Signed an Undertaking to Refund? Supreme Court Allows Recovery of Excess Pay From NIT Teachers
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Court News
Can the Government Cancel an Auction After Taking Your Money? Supreme Court on Chandigarh Nursing Home Site
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Oral Agreement to Sell Land: Why the Supreme Court Threw Out a Specific Performance Decree Upheld by Two Courts
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Court News
Acquitted at Trial, Convicted in Appeal: Supreme Court Says No Second Appeal Lies, Only Revision
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Is a Nephew ‘Family’ Under the UP Rent Act? Supreme Court Says No, Orders Eviction for Sub-Letting
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Court News
A WhatsApp Message and a Broken Chain: Supreme Court Acquits Man Convicted of Killing His Friend
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When Can a Division Bench Overturn a Single Judge? Supreme Court Restores Relief to Periyar University Officer
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Must a Disputed Will Go to a Handwriting Expert? Supreme Court Says Courts Can Compare Signatures Themselves
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Court News
Bail Plea in One Court, Writ Against Arrest in Another: Supreme Court Calls Non-Disclosure an Abuse of Process
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Court News
Power of Attorney Holder Cannot Be Treated Worse Than the Landowners: Supreme Court Quashes Cheating FIR Over Land Sale
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