Court News
Supreme Court Caps TDS on Foreign Remittances at 10%: Income Tax Act Cannot Override Global Tax Treaties
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338 articles
Court News
Supreme Court Empowers Appellate Courts to Grant Interim Relief Even After Trial Court Dismissal
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Court News
Supreme Court Orders Nationwide Scrutiny of Private and Deemed Universities in India
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Supreme Court Flags Disturbing Trend: Criminal Law Misused When Consensual Relationships Break Down
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Supreme Court Slams Income Tax Department for Delay in Filing SLPs
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Supreme Court Rules Property Suits Cannot Be Dismissed Summarily on Limitation
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Court News
Supreme Court Rejects Quota for Civil Judges in District Judge Promotions, Issues Fresh Rules on Seniority
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Supreme Court Seeks Legal Power for Drug Marketing Code, Flags Growing Problem of Freebies to Doctors
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Supreme Court Rules That Assigning a Specific Performance Decree Does Not Need Registration
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Supreme Court Clears Way for CAs to Join ITAT without 25-Year Experience Rule
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Court News
Supreme Court Urges Hindu Women to Make Wills, Mandates Mediation in Intestate Succession Cases
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Court News
Supreme Court: Railways Must Pay Compensation Even If Passenger Boarded Wrong Train
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