Court News
Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral
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Court News
Delhi High Court Slams IRCTC Over Arbitrator Panel Practice
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India’s New Higher Education Bill: How Stiff Penalties Will Protect Students and End Fake Degree Shops
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Himachal High Court Dismisses Cheque Bounce Case: No Proof of Proprietorship Ownership Under NI Act
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Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act
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Delhi High Court Rules: Stridhan Gifts Not Income, Wife Entitled to Maintenance
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Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will
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Orissa High Court: Indians Can Be Prosecuted in India for Crimes Committed Abroad
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Income Tax Department Warns Taxpayers: Beware of Fake Emails and SMS Scams
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Allahabad High Court: Secured Creditors’ Dues Take Priority Over Government Revenues Under SARFAESI Act
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Court News
Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight
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Court News
Supreme Court Rules: Criminal Complaints Cannot Continue If Case Already Settled Abroad
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