Court News
CJI Gavai Rebukes Government Over Tribunal Reforms Act Adjournment Plea
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306 articles
Court News
Supreme Court Orders Full Disclosure of Convictions: Non-Disclosure Will Lead to Disqualification
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Court News
Supreme Court Orders Stray Dogs to Be Shifted to Shelters, Directs NHAI to Remove Cattle from Highways
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Court News
Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases
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Court News
Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench
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Court News
Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling
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