Court News
Supreme Court Uses Article 142 to End Marriage After ₹30 Lakh Settlement
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Court News
Bombay High Court: Insurers Cannot Deny Claims Due to Their Own Negligence in Handling Premium Cheques
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Court News
Supreme Court: Criminal Revision Does Not End After Informant’s Death
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Court News
Haji Mastan’s Daughter Appeals for Justice Amid Property Disputes
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Supreme Court allows mutation based on a will, clarifies it doesn’t decide ownership
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Court News
Allahabad High Court: YouTube Content Alone Not Proof of Income, Maintenance Cannot Be Denied
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Supreme Court: Time-Bound Investigations Only in Cases of Undue Delay
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Delhi High Court Pushes Centre to Frame Policy for Lawyer Empanelment, Transparency in Appointments Stressed
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Court News
Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse
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Supreme Court Flags Trend of Judges Passing Multiple Orders Before Retirement, Calls It ‘Hitting Sixes in Final Overs’
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Court News
Supreme Court: Victim’s Testimony Central in Rape Trials, FIR Alone Cannot Secure Conviction
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Court News
Delhi High Court Rules: No Pre-Arrest Bail at Summons Stage in GST Cases
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