Court News
Supreme Court Rules: Criminal Complaints Cannot Continue If Case Already Settled Abroad
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306 articles
Court News
Supreme Court Orders Voice Test of UP DIG, Quashes Case Against Citizen in Abusive Audio Row
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Court News
Supreme Court: No Fresh Section 11 Petition After Termination of Arbitration Proceedings
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Court News
CAQM Urges Supreme Court to Exclude BS-III Vehicles from End-of-Life Protection in Delhi-NCR
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Court News
Supreme Court Upholds 100% GST Penalty for Wilful Suppression: AP High Court Order Confirmed
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Court News
Supreme Court Warns: 90,000 Cases Pending, Adjournments Adding to India’s Justice Crisis
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Court News
Justice Surya Kant: India’s 53rd Chief Justice Highlights Human Side of Judging
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Court News
Supreme Court Clarifies: Judicial Officers Appointed Before May 20 Exempt from 3-Year Bar Practice Rule
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Court News
Supreme Court Rules: Writ Jurisdiction Cannot Bypass Statutory Remedies
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Court News
X Corp Appeals Against Karnataka High Court Ruling: Sahyog Portal Takedown Orders Challenge Free Speech
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Court News
Supreme Court Calls for Public Disclosure of High Court Judges’ Timely Judgment Records
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Court News
Supreme Court Rules: No Right to Job for Landowners Under Land Acquisition Act
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