Court News
Graduate Who Hid His Degree for a Post Capped Below Class 12 Loses Job: Supreme Court Restores Dismissal (GM (HR) v. K. Poovarasan)
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Court News
Private ‘Panchayat’ Award Cannot Defeat a Pending Possession Suit: Supreme Court Decrees Possession After 44 Years (Ashok v. Padam Chand)
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Court News
42 Years After a Truck Robbery and Double Murder: Supreme Court Upholds Conspiracy Conviction on Approver’s Evidence but Frees Convict After 18 Years (Gopi Chand v. State)
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Court News
Six Years in Jail, Then Acquitted: Supreme Court Orders U.P. to Pay Rs 6 Lakh to Undertrial, Calls Him ‘a Victim of the System’
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Court News
Foreign Nationality Alone Doesn’t Bar UAPA Bail: Supreme Court Says Illegal Entry Must Be Shown, Visa Overstay Isn’t Enough
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Court News
Dyeing Isn’t Manufacturing: Supreme Court Says Job-Work Processors of Powerloom Fabric Don’t Owe Textile Cess
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Court News
Parity in Sentencing: Supreme Court Orders Release of Life Convict After Co-Accused Got 20-Year Fixed Term (Sudesh Pal v. State of UP)
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Court News
Summoning an Extra Accused? Courts Must Read the Cross-Examination Too, Says Supreme Court Under Section 319 CrPC
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Court News
Adult Children Entitled to Parental Consortium: Supreme Court Awards Rs. 48,400 to Each Claimant in Security Guard’s Accident Death (Sameem Begum v. K. Venkat Swamy)
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Court News
Stranger to the Decree, Owner of the Land: Supreme Court Says Executing Court Can’t Push Third Party Into a Separate Suit Under Order XXI CPC
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Court News
Nominee Is Only a Trustee: Supreme Court Orders Father-in-Law to Pay Half of Son’s Life Insurance to Widow (Kirty Agarwal v. Chief Operating Officer)
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Court News
‘Fraud Vitiates All Solemn Acts’: Supreme Court Quashes Bengaluru Land Acquisition for Housing Society, Orders Land Returned to Owners
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