Court News
Delhi High Court Asked to Intervene as Young Advocates Excluded from Bar Council Elections Over Pending AIBE Results
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Court News
Supreme Court Alone Can Suspend Sentences in Heinous Crimes, Rules Madhya Pradesh High Court
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Court News
Short Marriages in India Trigger Surge in Divorce Cases and Maintenance Battles
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Delhi High Court: Father’s Duty to Maintain Minor Children Non-Negotiable, Even If Mother Earns More
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Delhi High Court: Government Officials’ Personal Appearance in Court Not to Be Ordered Routinely
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CBI Busts Rs 1.5 Crore Bribery Racket in Jhansi CGST Office
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Delhi High Court: Cheque Dishonour Due to NCLT Account Block Not Criminal Under Section 138 NI Act
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Bombay High Court Rules: Padma Awards Cannot Be Used in Names
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Karnataka High Court Clarifies: Tenants Cannot Block Probate of Will
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Allahabad High Court: YouTube Content Alone Not Proof of Income, Maintenance Cannot Be Denied
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Delhi High Court: Juvenile Privacy Overrides Victim’s Request for Acquittal Order Copy
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Court News
Supreme Court Quashes Rape Conviction, Says Consensual Relationship Misunderstood
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