Court News
Supreme Court allows mutation based on a will, clarifies it doesn’t decide ownership
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Court News
Supreme Court Questions Director’s Liability in Cheque Bounce Cases During Company Liquidation
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Court News
Supreme Court Clarifies Driving Licence Renewal: No Retrospective Validity After Expiry
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Court News
Supreme Court: Time-Bound Investigations Only in Cases of Undue Delay
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Court News
Supreme Court Upholds DMRC’s Choice of Indus Towers for 5G Metro Connectivity
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Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
Court News
Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
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Court News
Supreme Court: Gravity of Offence and Role of Accused Must Guide Suspension of Sentence Under Section 389 CrPC
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Court News
Supreme Court Clarifies Property Law: Buyers During Pending Cases Cannot Challenge Auction Separately
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Court News
Supreme Court: No Seal, No Clear Signature—Land Title Not Proved, Injunction Denied in Obalappa Case
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Court News
Supreme Court: Motor Accident Liability Must Rest on Credible Evidence, Not Assumptions
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Court News
Supreme Court Restores Wife’s Appeal Against Ex Parte Divorce After 10 Years
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Court News
Supreme Court Affirms 2017 Pay Revision Rights for March 2016 Retirees: Pension Benefits Restored
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