Court News
Delhi High Court Declares Reassessment Notice Time-Barred: Portal Glitch Cannot Extend Limitation Period
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304 articles
Court News
Delhi High Court Battle Over Sunjay Kapur’s ₹30,000 Crore Will: Priya Kapur Defends Tradition, Karisma Kapoor’s Children Seek Share
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Court News
Delhi High Court Allows Landlady to Evict Tenant for Husband’s Dry Fruit Business, Affirms Bona Fide Requirement Under Rent Control Act
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Court News
Delhi High Court Issues Permanent Injunction in Anjana Om Kashyap Deepfake Case, Strengthens Protection Against Digital Impersonation
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Court News
Bar Council of India Defends Rules Allowing Foreign Law Firms in Delhi High Court
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Court News
Ericsson Launches Patent Battle Against Transsion in India
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Court News
Delhi High Court: Landlords’ Rights Under Rent Control Act Cannot Be Waived by Contract
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Court News
Delhi High Court Rules Lokpal Cannot Order Probe Without Hearing Public Servants
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Court News
Sunjay Kapur’s ₹30,000 Crore Will Sparks Legal Battle in Delhi High Court
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Court News
Delhi High Court Examines BCI Rules on Foreign Law Firms as IndusLaw Joins Legal Challenge
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Court News
Delhi High Court Says GST Cannot Be Levied on Leasehold to Freehold Property Conversion
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Court News
Delhi High Court Protects ITC’s Iconic ‘Bukhara’ Trademark: Hotel Bukhara Inn Barred from Using Name
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