Court News
Supreme Court Calls for ‘Romeo-Juliet Clause’ in POCSO Act to Protect Consensual Teen Relationships
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme Court judgmentClear topic ×
338 articles
Court News
Supreme Court Clarifies Guarantee Law in UV Asset v. Electrosteel Castings: Promoter Undertaking Not a Guarantee
Read article ↗
Court News
Supreme Court Clarifies Distinction Between Ancestral and Self-Acquired Property: Equal Rights for Daughters in Coparcenary Assets
Read article ↗
Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
Read article ↗
Court News
Supreme Court: Tenant Cannot Dictate Landlord’s Property Choice, Eviction Ordered in Landmark Case
Read article ↗
Court News
Supreme Court Clarifies Tax Treatment of Non-Compete Fees: Revenue Expenditure, Not Capital
Read article ↗
Court News
Supreme Court Expands CSR: Environmental Duties Now Mandatory for Corporate Sector
Read article ↗
Court News
Supreme Court Clarifies Driving Licence Renewal: No Retrospective Validity After Expiry
Read article ↗
Court News
Supreme Court Steps In: Relief for Supernova Buyers, Hope for Stalled Housing Projects
Read article ↗
Court News
Supreme Court Uses Article 142 to End Marriage After ₹30 Lakh Settlement
Read article ↗
Court News
Supreme Court Quashes Dowry Case Against In-Laws, Warns Against Vague Allegations Under Section 498A
Read article ↗
Court News
Supreme Court: Criminal Revision Does Not End After Informant’s Death
Read article ↗