Court News
Supreme Court Uses Special Powers to End 35-Year-Old Pune Land Dispute
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme Court of IndiaClear topic ×
306 articles
Court News
Supreme Court: Mandatory Injunction Not Maintainable When Title and Possession Are Disputed
Read article ↗
Court News
Supreme Court Orders CoC to Safeguard Homebuyers in Builder Insolvency Cases
Read article ↗
Court News
Supreme Court: Motive Becomes Irrelevant When Dying Declaration Provides Direct Evidence
Read article ↗
Court News
Supreme Court: Disability Rights Must Be Core Part of CSR for True Workplace Equality
Read article ↗
Court News
Supreme Court Bars RWAs and Homebuyers’ Societies from Intervening in Builder Insolvency Cases
Read article ↗
Court News
Supreme Court’s Tiger Global Ruling Shakes Foreign Funds in India’s F&O Market
Read article ↗
Court News
Supreme Court Rules Flipkart Stake Sale Taxable: Tiger Global Faces ₹14,500 Crore Blow
Read article ↗
Court News
Supreme Court Reaffirms: Arbitral Awards Cannot Be Overturned for Alternative Contract Interpretations
Read article ↗
Court News
Supreme Court: Landowners in Joint Development Agreements Not Consumers, Must Seek Civil Remedies
Read article ↗
Court News
Supreme Court Split Verdict on Section 17A: Prior Sanction for Corruption Probes Faces Larger Bench Review
Read article ↗
Court News
Supreme Court’s Liberal Approach: Rape Cases on False Promise of Marriage Must Be Judged with Nuance
Read article ↗