Court News
Punjab & Haryana High Court Slams Frivolous Petition, Warns of Heavy Costs
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Court News
Supreme Court Declares: Anticipatory Bail Is Exceptional, Not the Rule
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Court News
Delhi High Court Rules: Undated Cheques Hold Legal Value in Loan Recovery Cases
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Court News
SCs, STs, and OBCs Form 45.7% of District Court Judges: Diversity Strengthens Social and Legal Justice in India
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Court News
Orissa High Court Reaffirms Two-Child Norm: Panchayat Members Disqualified for Having More Than Two Children
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Court News
Supreme Court: No Fresh Objections After Decree Execution Under Section 47 CPC
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Court News
Madras High Court: State Cannot Use Temple Funds Without Trustee Approval
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Court News
Delhi Lawyers Clash Over Raising District Court Pecuniary Jurisdiction from ₹2 Crore to ₹20 Crore
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Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
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Court News
Punjab & Haryana High Court Awards Record ₹9.16 Crore Compensation to Disabled Lawyer, Says Justice Beyond Numbers
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Court News
Supreme Court Slams Service Agencies: Workers Paid Less Than Half of Contract Amount
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Court News
Telangana High Court Flags CIBIL Data Privacy: Why Credit Scores Lack Transparency and Impact Borrowers
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