THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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15 articles

Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use

Court News

Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use

2 Dec 2025Read article ↗

Indian Courts Turn to Experts for Complex Financial Cases: Strengthening Justice in Economic Matters

Court News

Indian Courts Turn to Experts for Complex Financial Cases: Strengthening Justice in Economic Matters

18 Nov 2025Read article ↗

Supreme Court Clarifies: Transaction Value Under Excise Act Determines Duty Quantum, Not Excisability

Court News

Supreme Court Clarifies: Transaction Value Under Excise Act Determines Duty Quantum, Not Excisability

12 Nov 2025Read article ↗