Court News
Called ‘Black Complexioned’ and ‘Fatty’? Not Enough for Divorce Without Proof, Says Chhattisgarh High Court
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
desertionClear topic ×
16 articles
Court News
A Wife’s Career Is Not Cruelty: Supreme Court Expunges ‘Regressive’ Divorce Findings Against Army Officer’s Dentist Wife
Read article ↗
Court News
No FIR Doesn't Mean No Cruelty: Jharkhand HC Grants Divorce to Wife Forced Out of Her Home
Read article ↗
Court News
Jharkhand High Court: Employment-Related Separation Not Desertion, Husband’s Divorce Plea Dismissed
Read article ↗