Court News
“Not a Faulty Investigation but No Investigation”: Supreme Court Acquits Accused in Bihar Murder Case
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Court News
Tainted Money Recovered, but No Proof of Demand: Supreme Court Acquits Clerk in Bribery Case
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Court News
Allahabad High Court: FIR Lodged with Advocate’s Help Retains Credibility
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Court News
Allahabad High Court Acquits Man in Rape Case: Contradictory Testimony and No Proof of Non-Consent
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